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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(e) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(e)"off-campus centre" "off-shore campus" and "study centre" as defined under these Regulations shall be applicable to the universities as defined under 2(f) of the UGC Act, 1956;