Section 17(2) in The Punjab School Education Board Employees (Conduct) Regulations, 1978
(2)On occasions, such as wedding, anniversaries, funerals or religious functions, when the making of a gift is in conformity with the prevailing religious or social practice, an employee may accept gifts from his near relatives but he shall make a report to the Secretary if the value of any such gift exceeds :-(i)Rs. 500 in case of employee holding a class 'I' post;(ii)Rs. 250 in the case of an employee holding a class 'II' post; and(iii)Rs. 100 in the case of an employee holding a class 'III' and 'IV' post.
