Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(a) in The Gujarat Education Cess Act, 1962 (a)[ a surcharge levied on lands under section 5 or 7; [Substituted by Gujarat 5 of 2007, dated 30th March 2007.]
