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[Cites 0, Cited by 0] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)the safety of building workers employed for the erection or dismantling of steel structure and prefabricated structure is ensured from danger by using appropriate means such as the following namely: -
(i)ladder, gangways or fixed platforms;
(ii)Platforms, buckets boatswain's chair or other appropriate means suspended from lifting appliances;
(iii)Safety harness, life lines, catch net or catch platform;
(iv)Power-operated mobile working platforms.