Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 83 in The Sikh Gurdwaras Act, 1925 83. Dissolution of Commission. - The [State] [Substituted for the word [Provincial] by the Adaptation of Laws Order, 1950.] Government may at any time, when there is no proceeding pending before the Commission, dissolve the Commission.
