Section 33(1)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 33(1)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(ii)to classify roads as village roads, inter-village roads and district roads for the purpose of management by Gram Panchayats, Kshettra Panchayats and the Zila Panchayat respectively;

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State of Uttar Pradesh - Subsection

Section 33(1)(ii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961