Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Maharashtra - Subsection Section 53(b) in The Maharashtra Universities Act, 1994 (b)refusal to appear or give evidence in any authorised inquiry by an officer in charge of an examination, or by any officer or authority or the university; or
