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Supreme Court - Daily Orders

Brawn Laboratories Ltd. vs Fittydent International Gmbh on 13 September, 2022

     ITEM NO.30                        REGISTRAR COURT. 2                  SECTION XIV

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. S.P.S. LALER

     IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
     No(s). 4948/2020

     BRAWN LABORATORIES LTD.                                                      Petitioner(s)

                                                       VERSUS

     FITTYDENT INTERNATIONAL GMBH                                                 Respondent(s)


     IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
     COPIES)

     Date : 13-09-2022 These matters were called on for hearing today.



     For Petitioner(s)
                                           Mr. Mareesh Pravir Sahay, AOR

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Await service report from Ministry of Law and Justice in respect of sole respondent.

List again on 01.11.2022.

S.P.S. LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.09.16 12:15:08 IST Reason: pm