Supreme Court - Daily Orders
Brawn Laboratories Ltd. vs Fittydent International Gmbh on 13 September, 2022
ITEM NO.30 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
IA 20616/2021, in Petition(s) for Special Leave to Appeal (C)
No(s). 4948/2020
BRAWN LABORATORIES LTD. Petitioner(s)
VERSUS
FITTYDENT INTERNATIONAL GMBH Respondent(s)
IA No. 20616/2021 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES)
Date : 13-09-2022 These matters were called on for hearing today.
For Petitioner(s)
Mr. Mareesh Pravir Sahay, AOR
For Respondent(s)
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Await service report from Ministry of Law and Justice in respect of sole respondent.
List again on 01.11.2022.
S.P.S. LALER Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2022.09.16 12:15:08 IST Reason: pm