Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Jammu-Kashmir - Subsection Section 103(b) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (b)the last date for submission of nomination papers by candidates for elections, such date being not less than 20 days before the election day.