Madhya Pradesh High Court
Virendra Kumar Soni vs M.P.State Agriculture Marketing Board on 18 July, 2017
RP-492-2017
(VIRENDRA KUMAR SONI Vs M.P.STATE AGRICULTURE MARKETING BOARD)
18-07-2017
Shri M.K. Agrawal, learned counsel for the petitioners.
Office is directed to reflect the name of Shri Samdarshi
Tiwari, who generally appears on behalf of respondent in the
cause list.
Let the case be listed in the next week alongwith W.P. No.12149/2012.
(SUBODH ABHYANKAR) JUDGE vc