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Madhya Pradesh High Court

Virendra Kumar Soni vs M.P.State Agriculture Marketing Board on 18 July, 2017

                            RP-492-2017
     (VIRENDRA KUMAR SONI Vs M.P.STATE AGRICULTURE MARKETING BOARD)


18-07-2017

      Shri M.K. Agrawal, learned counsel for the petitioners.
      Office is directed to reflect the name of Shri Samdarshi
Tiwari, who generally appears on behalf of respondent in the

cause list.

Let the case be listed in the next week alongwith W.P. No.12149/2012.

(SUBODH ABHYANKAR) JUDGE vc