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[Cites 0, Cited by 0] [Section 168(7)] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(7)(a) in West Bengal Municipal (Building) Rules, 2007

(a)Individual columns of all RCC framed buildings shall in the case of stepped foundations, be interconnected in two directions, at right angles, by RCC beams at the footing level, designed in accordance with BIS Codes of Practice;