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State of Rajasthan - Section

Section 3A in Rajasthan Official Language Act, 1956

3A. [ Form of numerals. [Inserted vide Section 3 of Rajasthan Act No. 19 of 1966, Published in Rajasthan Gazette, Part IV-A. Extraordinary, dated 11-10-1966.]

- The form of numerals to be used for the official purpose of the State shall be the international form of Indian numerals],