Supreme Court - Daily Orders
Delhi Development Authority vs Tarun Kapahi on 24 September, 2019
Bench: Rohinton Fali Nariman, R. Banumathi
ITEM NO.1003 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 28432/2019 in CIVIL APPEAL NO.
8929/2016
(Arising out of impugned final judgment and order dated 08-09-2016
in C.A. No. No. 8929/2016 passed by the Supreme Court Of India)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
TARUN KAPAHI & ORS. Respondent(s)
IA No. 119422/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION
Date : 24-09-2019 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MRS. JUSTICE R. BANUMATHI
By Circulation
UPON perusing papers the Court made the following
O R D E R
Issue notice on the Review Petition as well as on the application for condonation of delay.
Tag along with R.P. (C) D. No. 29713/2018.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.24 16:52:32 IST Reason: