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Supreme Court - Daily Orders

Delhi Development Authority vs Tarun Kapahi on 24 September, 2019

Bench: Rohinton Fali Nariman, R. Banumathi

     ITEM NO.1003                                                              SECTION XIV-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     REVIEW PETITION (CIVIL) Diary No(s). 28432/2019 in CIVIL APPEAL NO.
     8929/2016

     (Arising out of impugned final judgment and order dated 08-09-2016
     in C.A. No. No. 8929/2016 passed by the Supreme Court Of India)

     DELHI DEVELOPMENT AUTHORITY                                               Petitioner(s)

                                                         VERSUS

     TARUN KAPAHI & ORS.                                                       Respondent(s)


     IA No. 119422/2019 - CONDONATION OF DELAY IN FILING REVIEW PETITION

     Date : 24-09-2019 This matter was circulated today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MRS. JUSTICE R. BANUMATHI


                                           By Circulation


                                 UPON perusing papers the Court made the following
                                                    O R D E R

Issue notice on the Review Petition as well as on the application for condonation of delay.

Tag along with R.P. (C) D. No. 29713/2018.

(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.24 16:52:32 IST Reason: