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Supreme Court - Daily Orders

Hindustan Coca Cola Beverages Pvt Ltd vs Commissioner, Central Excise Thane I on 6 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.53                           COURT NO.1                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).8 of 2015

     HINDUSTAN COCA COLA BEVERAGES PVT LTD                            Appellant(s)

                                                  VERSUS

     COMMISSIONER, CENTRAL EXCISE THANE I                             Respondent(s)

     (With appln. (s) for permission to file additional documents and
     stay and office report)

     WITH
     C.A. No. 4899/2015
     (With Office Report)

     Date: 06/07/2015 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)              Mr.   K.K. Venugopal, Sr. Adv.
                                   Mr.   Arvind P. Datar, Sr. Adv.
                                   Mr.   Alok Yadav, Adv.
                                   Mr.   Monish Panda, Adv.
                                   Mr.   Jitendra Motwani, Adv.
                                   Mr.   Udit Jain, Adv.
                                   Mr.   Harish Pandey,Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List these appeals on 27th July, 2015.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 12:00:17 IST Reason: