Supreme Court - Daily Orders
Hindustan Coca Cola Beverages Pvt Ltd vs Commissioner, Central Excise Thane I on 6 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.53 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).8 of 2015
HINDUSTAN COCA COLA BEVERAGES PVT LTD Appellant(s)
VERSUS
COMMISSIONER, CENTRAL EXCISE THANE I Respondent(s)
(With appln. (s) for permission to file additional documents and
stay and office report)
WITH
C.A. No. 4899/2015
(With Office Report)
Date: 06/07/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Arvind P. Datar, Sr. Adv.
Mr. Alok Yadav, Adv.
Mr. Monish Panda, Adv.
Mr. Jitendra Motwani, Adv.
Mr. Udit Jain, Adv.
Mr. Harish Pandey,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these appeals on 27th July, 2015.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.07 12:00:17 IST Reason: