Madhya Pradesh High Court
Ajay Kumar Verma vs The State Of Madhya Pradesh on 9 July, 2019
1 WP-7205-2019 The High Court Of Madhya Pradesh WP-7205-2019 (AJAY KUMAR VERMA Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 09-07-2019 Shri Akshay Pathak, learned counsel for the petitioner. List along with W.P. No.7218/2019.
(SUBODH ABHYANKAR) JUDGE DV Digitally signed by DINESH VERMA Date: 10/07/2019 11:07:55