Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 77 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 77. If the vessel is of wood, a metal tray which can readily be cleaned shall be fitted under the motor.
