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[Cites 0, Cited by 0] [Section 213(2)] [Section 213] [Entire Act]

State of Goa - Subsection

Section 213(2)(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)to identify probable causes of accident and unsafe practices in building or other construction work and to suggest remedial measures;