Supreme Court - Daily Orders
Commissioner Of Customs (Preventive) ... vs M/S Grasim Industries Ltd on 29 August, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.25 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 25740/2014
COMMISSIONER OF CUSTOMS (PREVENTIVE) JAMNAGAR Appellant(s)
VERSUS
M/S GRASIM INDUSTRIES LTD Respondent(s)
(with appln. (s) for condonation of delay in filing appeal and
office report)
Date : 29/08/2014 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Tushar Mehta, ASG
Mr. Varun K. Chopra, Adv.
Mr. Rupesh Kumar, Adv.
for Mr. B. Krishna Prasad, Adv.
For Respondent(s) Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Mohit Abraham, Adv.
Mr. Arvind Kumar Ray, Adv.
For Khaitan & Co.
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Admit.
Mr. Mohit Abraham, learned counsel, accepts notice on behalf of the sole respondent.
Tag with Civil Appeal Nos. 5309-10 of 2012. Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.08.30 11:52:10 IST (Jayant Kumar Arora) (Sneh Bala Mehra) Reason: Sr. P.A. Assistant Registrar