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State of Rajasthan - Section

Section 24 in First Statutes of the University of Udaipur

24. Continuance in office of the existing members of the Academic Council.

- Members of the Academic Council who shall be holding office on the date of coming into force of these Statutes, shall continue to hold office till such time as the members are appointed by selection or election according to these Statutes, notwithstanding the fact that they have not been appointed by election or selection according to these Statutes.Boards of Studies