Himachal Pradesh High Court
Raj Kumar vs . Jagir Singh & Anr. on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Raj Kumar vs. Jagir Singh & Anr.
Cr. Revision No. 537 of 2022 31.03.2023 Present: Ms. Devyani Sharma, Senior Advocate with Mr. Anirudh Sharma, Advocate, for the petitioner.
Mr. Sunny Modgil, Advocate, for respondent No.1.
Ms. Leena Guleria, Deputy Advocate General, for respondent No.2.
Admit.
Record of learned courts below be called for.
List for final hearing in due course.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:45:56 :::CIS