Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Manipur - Subsection

Section 23(e) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(e)fails or neglects to comply with any requirement under the provisions of this Act; or