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Supreme Court - Daily Orders

Chairman And Managing Director Central ... vs Central Bank Of India Sc/St Employees ... on 10 August, 2015

Bench: J. Chelameswar, A.K. Sikri

                                                                                            1

       ITEM NO.301                                COURT NO.6                 SECTION XII

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS

       I.A. ...../2015 in   R.P.(C) Nos. 891/2015, 837/2015, 892/2015,
       903/2015 & 1104/2015 In C.A. Nos. 209/2015, 210/2015, 211/2015,
       212/2015 & 213/2015


       CHAIRMAN AND MANAGING DIRECTOR
       CENTRAL BANK OF INDIA AND ORS.                                      PETITIONER(S)

                                                        VERSUS


       CENTRAL BANK OF INDIA SC/ST EMPLOYEES
       WELFARE ASSOCIATION AND ORS.                                      RESPONDENT(S)
       (For stay and permission to file                          additional documents      and
       intervention and directions)

       WITH

       R.P.(C) No. 2131/2015 In C.A. No. 209/2015
       (With appln.(s) for c/delay in filing review petition and Office
       Report)

       Date : 10/08/2015 These application were called on for hearing today.

       CORAM :
                                HON'BLE MR. JUSTICE J. CHELAMESWAR
                                HON'BLE MR. JUSTICE A.K. SIKRI

       For Petitioner(s)
                                           Mr.   Mukul Rohatagi, AG
                                           Mr.   Jaideep Gupta, Sr. Adv.
                                           Mr.   Adarsh B. Dil, Sr. Adv.
                                           Mr.   O. P. Gaggar,Adv.
                                           Ms.   Khushbu Sahu, Adv.
                                           Mr.   Rajesh Singh, AOR
                                           Mr.   Naveen R. Nath, Adv.
                                           Ms.   L.M. Bhat, Adv.
                                           Mr.   Darpan K.M., Adv.
                                           Mr.   Aditya Gaggar, Adv.
                                           Mr.   Rajiv Nanda, Adv.
Signature Not Verified


       For Respondent(s)
Digitally signed by Deepak
Mansukhani
Date: 2015.08.10 17:06:21 IST
Reason: DSC of Mr. Deepak
Mansukhani is being used by
Mr. Ashok Raj Singh, Court
Master.



                                          Mr.   A. Mariaputham, Sr. Adv.
                                          Mr.   E.C. Vidyasagar, AOR
                                          Ms.   Jennifer John, Adv.
                                          Mr.   Subhashchandra Sagar, Adv.
                                                             2



               Dr.   K.S. Chauhan, Adv.
               Mr.   Ajit Kumar Ekka, Adv.
               Mr.   Ravi Prakash, Adv.
               Mr.   Chand Kiran, Adv.
               Mr.   Murari Lal, Adv.

               Ms. C.K. Chandrasekhar, Adv.
               Mr. S.R. Setia, Adv.

               Mr.   Dhruv Mehta, Sr. Adv.
               Mr.   Rajesh Kumar, Adv.
               Mr.   Gaurav Kumar Singh, Adv.
               Mr.   Rakesh Chaurasiya, Adv.
               M/s   Mitter & Mitter Co.


     UPON hearing the counsel the Court made the following
                        O R D E R

List on Monday, 14th September, 2015.





(Ashok Raj Singh)               (Indu Bala Kapur)
  Court Master                     Court Master