Supreme Court - Daily Orders
Chairman And Managing Director Central ... vs Central Bank Of India Sc/St Employees ... on 10 August, 2015
Bench: J. Chelameswar, A.K. Sikri
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ITEM NO.301 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. ...../2015 in R.P.(C) Nos. 891/2015, 837/2015, 892/2015,
903/2015 & 1104/2015 In C.A. Nos. 209/2015, 210/2015, 211/2015,
212/2015 & 213/2015
CHAIRMAN AND MANAGING DIRECTOR
CENTRAL BANK OF INDIA AND ORS. PETITIONER(S)
VERSUS
CENTRAL BANK OF INDIA SC/ST EMPLOYEES
WELFARE ASSOCIATION AND ORS. RESPONDENT(S)
(For stay and permission to file additional documents and
intervention and directions)
WITH
R.P.(C) No. 2131/2015 In C.A. No. 209/2015
(With appln.(s) for c/delay in filing review petition and Office
Report)
Date : 10/08/2015 These application were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. Mukul Rohatagi, AG
Mr. Jaideep Gupta, Sr. Adv.
Mr. Adarsh B. Dil, Sr. Adv.
Mr. O. P. Gaggar,Adv.
Ms. Khushbu Sahu, Adv.
Mr. Rajesh Singh, AOR
Mr. Naveen R. Nath, Adv.
Ms. L.M. Bhat, Adv.
Mr. Darpan K.M., Adv.
Mr. Aditya Gaggar, Adv.
Mr. Rajiv Nanda, Adv.
Signature Not Verified
For Respondent(s)
Digitally signed by Deepak
Mansukhani
Date: 2015.08.10 17:06:21 IST
Reason: DSC of Mr. Deepak
Mansukhani is being used by
Mr. Ashok Raj Singh, Court
Master.
Mr. A. Mariaputham, Sr. Adv.
Mr. E.C. Vidyasagar, AOR
Ms. Jennifer John, Adv.
Mr. Subhashchandra Sagar, Adv.
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Dr. K.S. Chauhan, Adv.
Mr. Ajit Kumar Ekka, Adv.
Mr. Ravi Prakash, Adv.
Mr. Chand Kiran, Adv.
Mr. Murari Lal, Adv.
Ms. C.K. Chandrasekhar, Adv.
Mr. S.R. Setia, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Rajesh Kumar, Adv.
Mr. Gaurav Kumar Singh, Adv.
Mr. Rakesh Chaurasiya, Adv.
M/s Mitter & Mitter Co.
UPON hearing the counsel the Court made the following
O R D E R
List on Monday, 14th September, 2015.
(Ashok Raj Singh) (Indu Bala Kapur) Court Master Court Master