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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(21) in The Calcutta Metro Railway General Rules, 2000

(21)"Axle Counter" means an electrical device which, when provided at two given points on the track, proves, by "counting axles in" and "counting axles out", whether the section of the track between the said two points is clear or occupied.