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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxx) in The Haryana New Mandi Townships Building Rules, 1967

(xxx)"storey" means any horizontal division of building as constructed as to be capable of use as a living apartment although such horizontal division may not extend over the whole depth or width of the building but does not include Mezzanine floor;