Gauhati High Court
Page No.# 1/3 vs Sunil Malakar And Anr on 13 June, 2022
Page No.# 1/3
GAHC010204612019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./591/2019
SHRI SANTOSH MALAKAR AND 4 ORS
S/O- LT UMESH CH. MALAKAR, R/O- MOHANPUR, PART-V, P.O.
MOHANPUR, PIN- 788150 P.S. ALGAPUR, DIST- HAILAKANDI (ASSAM)
2: REBA MALAKAR
D/O- SHRI SANTOSH MALAKAR
R/O- MOHANPUR
PART-V
P.O. MOHANPUR
PIN- 788150 P.S. ALGAPUR
DIST- HAILAKANDI (ASSAM)
3: RUMA MALAKAR
D/O- SHRI SANTOSH MALAKAR
R/O- MOHANPUR
PART-V
P.O. MOHANPUR
PIN- 788150 P.S. ALGAPUR
DIST- HAILAKANDI (ASSAM)
4: MASTER NARUTTAM MALAKAR
S/O- SHRI SANTOSH MALAKAR
R/O- MOHANPUR
PART-V
P.O. MOHANPUR
PIN- 788150 P.S. ALGAPUR
DIST- HAILAKANDI (ASSAM)
5: MASTER DASARAT MALAKAR
S/O- SHRI SANTOSH MALAKAR
R/O- MOHANPUR
PART-V
P.O. MOHANPUR
PIN- 788150 P.S. ALGAPUR
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DIST- HAILAKANDI (ASSAM
VERSUS
SUNIL MALAKAR AND ANR
S/O- SANTOSH MALAKAR, R/O- MOHANPUR, PART-V, P.O. MOHANPUR,
PIN- 780150 P.S. ALGAPUR, DIST- HAILAKANDI (ASSAM) (OWNER OF
BAJAJ PULSAR 150 MOTOR CYCLE REGD. NO. AS-24-A/5729)
2:THE NEW INDIA ASSURANCE CO.LTD.
REP. BY THE DIVISIONAL MANAGER
THE NEW INDIA ASSURANCE CO. LTD.
CAPITAL TRAVELS BUILDING
CLUB ROAD
P.O. SILCHAR
PIN- 788001
P.S. SILCHAR
DIST- CACHAR (ASSAM
Advocate for the Petitioner : MR. U C RABHA
Advocate for the Respondent : MRS. B ACHARYA (R2)
BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order 13.06.2022 This appeal was admitted on 25.11.2019. All the parties are duly represented. LCRs have also been received. Accordingly, list this matter for hearing in the Part-II hearing list commencing in the month of July, 2022.
Page No.# 3/3 JUDGE Comparing Assistant