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Gauhati High Court

Page No.# 1/3 vs Sunil Malakar And Anr on 13 June, 2022

                                                                  Page No.# 1/3

GAHC010204612019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./591/2019

         SHRI SANTOSH MALAKAR AND 4 ORS
         S/O- LT UMESH CH. MALAKAR, R/O- MOHANPUR, PART-V, P.O.
         MOHANPUR, PIN- 788150 P.S. ALGAPUR, DIST- HAILAKANDI (ASSAM)

         2: REBA MALAKAR
          D/O- SHRI SANTOSH MALAKAR
          R/O- MOHANPUR
          PART-V
          P.O. MOHANPUR
          PIN- 788150 P.S. ALGAPUR
          DIST- HAILAKANDI (ASSAM)

         3: RUMA MALAKAR
          D/O- SHRI SANTOSH MALAKAR
          R/O- MOHANPUR
          PART-V
          P.O. MOHANPUR
          PIN- 788150 P.S. ALGAPUR
          DIST- HAILAKANDI (ASSAM)

         4: MASTER NARUTTAM MALAKAR
          S/O- SHRI SANTOSH MALAKAR
          R/O- MOHANPUR
          PART-V
          P.O. MOHANPUR
          PIN- 788150 P.S. ALGAPUR
          DIST- HAILAKANDI (ASSAM)

         5: MASTER DASARAT MALAKAR
          S/O- SHRI SANTOSH MALAKAR
          R/O- MOHANPUR
          PART-V
          P.O. MOHANPUR
          PIN- 788150 P.S. ALGAPUR
                                                                             Page No.# 2/3

             DIST- HAILAKANDI (ASSAM

             VERSUS

             SUNIL MALAKAR AND ANR
             S/O- SANTOSH MALAKAR, R/O- MOHANPUR, PART-V, P.O. MOHANPUR,
             PIN- 780150 P.S. ALGAPUR, DIST- HAILAKANDI (ASSAM) (OWNER OF
             BAJAJ PULSAR 150 MOTOR CYCLE REGD. NO. AS-24-A/5729)

             2:THE NEW INDIA ASSURANCE CO.LTD.
              REP. BY THE DIVISIONAL MANAGER
             THE NEW INDIA ASSURANCE CO. LTD.
              CAPITAL TRAVELS BUILDING
              CLUB ROAD
              P.O. SILCHAR
              PIN- 788001
              P.S. SILCHAR
              DIST- CACHAR (ASSAM

Advocate for the Petitioner   : MR. U C RABHA

Advocate for the Respondent : MRS. B ACHARYA (R2)

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order 13.06.2022 This appeal was admitted on 25.11.2019. All the parties are duly represented. LCRs have also been received. Accordingly, list this matter for hearing in the Part-II hearing list commencing in the month of July, 2022.

Page No.# 3/3 JUDGE Comparing Assistant