Calcutta High Court (Appellete Side)
Adhir Chowdhury & Ors vs State Of West Bengal & Ors on 3 August, 2021
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
D/L Item No. 69 03.08.2021 (Video Conference) tbsr WPA 23487 of 2007 Adhir Chowdhury & Ors.
-vs.-
State of West Bengal & Ors. Petitioners are unrepresented either physically or through virtual mode even at the time of second call.
No accommodation has been prayed for either. The petitioners were also unrepresented on August 2, 2021.
Accordingly, WPA No. 23487 of 2007 stands dismissed for default.
Interim order, if any, stands vacated.
( Hiranmay Bhattacharyya, J.)