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State of Madhya Pradesh - Section

Section 8 in Madhya Pradesh Arthik Roop Se Kamzor Varg Tatha Nimna Aay Varg Ko Awas Guarantee Adhiniyam, 2017

8. Appeal against the decision of the Authorized Officer.

- Appeal against the decision of inclusion or exclusion eligible person by the Authorized Officer shall lie before the District Collector, who shall dispose such appeal within a period of sixty days.