Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(a) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007 (a)Buildings up to 18 mtrs height: (all charges in Rs per Sq mtrs)
