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State of Haryana - Section

Section 31 in Haryana Registration and Regulation of Societies Rules, 2012

31. Schedule of fees.

- The fees payable for various purposes defined under the Act and the Rules made there under are prescribed in schedule of fees in Appendix -1.Part - II Schedules and FormsAppendix -1A. Schedule of Fees[rule 3(1) rule 4, rule 8(1), rule 9(a) (1), 10(a) (2), rule 15, rule 17(1), rule 24(8), 25(4) (iii)]