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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in The Kurukshetra University Act, 1986

(2)The constitution of the Academic Council, the term of office of its members and its powers and duties shall be such as may be prescribed by the Statutes :[Provided that the Pro Vice-Chancellor shall be the ex-officio member of the Academic Council.] [Inserted by Haryana Act 4 of 1992.]