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Custom, Excise & Service Tax Tribunal

Goyal Mg Gases Pvt Ltd vs Ludhiana on 21 July, 2025

CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
                    CHANDIGARH

                     REGIONAL BENCH - COURT NO. I

                   Excise Appeal No. 60299 of 2023

 [Arising out of Order-in-Appeal No. CHD/EXCUS-001-LDH/APP-94-2022-23 dated
 22.03.2023 passed by the Commissioner (Appeals), CGST, Ludhiana]



 M/s Goyal MG Gases Pvt. Ltd.                              ......Appellant
 Opp. PACL, Naya Nangal, Rupnagar,
 Punjab-140126


                                 VERSUS

 Commissioner of Central             Excise       and      ......Respondent

Service Tax, Ludhiana Central Excise House, Ludhiana, Punjab-141001 APPEARANCE:

Shri Pawan Kumar Pahwa, Advocate for the Appellant Ms. Amita Gupta, Authorized Representative for the Respondent CORAM: HON'BLE MR. S. S. GARG, MEMBER (JUDICIAL) HON'BLE MR. P. ANJANI KUMAR, MEMBER (TECHNICAL) DATE OF HEARING: 14.07.2025 DATE OF DECISION: 21.07.2025 The appeal is allowed. For order, see order of date passed in Excise Appeal No. 60298 of 2023.
(S. S. GARG) MEMBER (JUDICIAL) (P. ANJANI KUMAR) MEMBER (TECHNICAL) PK