Supreme Court - Daily Orders
Anjali Singh vs State Of U.P. on 13 February, 2023
Bench: Hrishikesh Roy, Sanjay Karol
1
ITEM NO.49 COURT NO.15 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14489/2021
(Arising out of impugned final judgment and order dated 27-08-2021
in SAD No. 246/2021 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
ANJALI SINGH & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
IA No. 12610/2022 - APPLICATION FOR PERMISSION
IA No. 143359/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 117356/2021 - EXEMPTION FROM FILING O.T.
IA No. 11192/2022 - EXEMPTION FROM FILING O.T.
IA No. 143360/2021 - EXEMPTION FROM FILING O.T.
IA No. 117358/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 119174/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 117355/2021 - PERMISSION TO FILE LENGTHY LIST OF DATES)
WITH
SLP(C) No. 14675/2021 (XI)
(FOR ADMISSION and I.R. and IA No.117915/2021-EXEMPTION FROM FILING
O.T. and IA No.117914/2021-DELETING THE NAME OF
PETITIONER/RESPONDENT and IA No.117916/2021-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.117913/2021-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES.)
SLP(C) No. 15581/2021 (XI)
(FOR ADMISSION and I.R. and IA No.118769/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.118770/2021-EXEMPTION FROM
FILING O.T. and IA No.118766/2021-PERMISSION TO FILE PETITION
(SLP/TP/WP/..).)
SLP(C) No. 16002-16003/2021 (XI)
Signature Not Verified
(FOR ADMISSION and I.R.and IA No.129412/2021-EXEMPTION FROM FILING
Digitally signed by
Jayant Kumar Arora
Date: 2023.02.16
O.T. and IA No.129468/2021-PERMISSION TO FILE ADDITIONAL
16:48:35 IST
Reason:
DOCUMENTS/FACTS/ANNEXURES.)
SLP(C) No. 16558/2021 (XI)
(FOR ADMISSION and I.R. and IA No.125531/2021-EXEMPTION FROM FILING
2
C/C OF THE IMPUGNED JUDGMENT and IA No.125553/2021-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.125530/2021-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 17019/2021 (XI)
(FOR ADMISSION and I.R. and No.137723/2IA021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.137725/2021-EXEMPTION FROM
FILING O.T. and IA No.137724/2021-PERMISSION TO FILE LENGTHY LIST
OF DATES and IA No.137722/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES.)
Diary No(s). 32296/2021 (XI)
IA No. 3482/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 3483/2022 - EXEMPTION FROM FILING O.T. IA No. 3485/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 13-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) Ms. Kaveeta Wadia, Adv. Ms. Nidhi Mohan Parashar, Adv. Ms. Malvika Kapila, AOR Ms. Tanwangi Shukla, Adv.
Mr. Shail Kumar Dwivedi, AOR Mrs. Vibha Dwivedi, Adv. Mr. Siddharth Krishna Dwivedi, Adv.
Ms. Kaveeta Wadia, Adv. Ms. Nidhi Mohan Parashar, AOR Mr. Vikrant Kumar, Adv. Ms. Shruti Venogopal, Adv.
Mr. Kausar Raza Faridi, AOR Mr. Shahbaaz Jaheel, Adv. Mr. Amit Pandey, Adv.
Ms. Diksha Sarin, Adv. Mr. Anil Raina, Adv.
Ms. Kaveeta Wadia, Adv. Ms. Astha Sharma, AOR Mr. Ravinder Singh, Adv.3
Mr. Srisatya Mohanty, Adv. Ms. Raveesha Gupta, Adv. Mr. Sanjeev Kaushik, Adv. Ms. Mantika Haryani, Adv. Mr. Shreyas Awasthi, Adv. Mr. Himanshu Chakravarty, Adv. Ms. Sruthi Venugopal, Adv. Mr. Devvrat Singh, Adv. Ms. Muskan Surana, Adv.
For Respondent(s) Mrs. Garima Prasad, Sr. A.A.G. Mr. Pradeep Misra, AOR Mr. Ajay Kumar Prajapati, Adv. Mr. Abhinav S. Aggarwal, Adv. Mr. Abhinav S. Aggrawal, Adv. Mr. Mayank Pandey, Adv. Mr. Gaurav Singh, Adv. Mr. Ayushi Singh, Adv. Ms. Ayushi Singh, Adv. Mr. Virender Vashisht, Adv. Ms. Shweta Aggarwal, Adv. Mr. Manoj Kumar Sharma, Adv. Ms. Shweta Aggrawal, Adv. Mr. Suraj Singh, Adv.
Ms. Shwetha Aggarwal, Adv.
UPON hearing the counsel the Court made the following O R D E R Learned counsel submits that the pleadings in this case are complete. List the matter after eight weeks.
(DEEPAK JOSHI) (KAMLESH RAWAT) COURT MASTER (SH) COURT MASTER (NSH)