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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(1) in Andhra Pradesh Agricultural University Act, 1963

(1)Notwithstanding anything in the Andhra University Act, 1925, Sri Venkateswara University Act, 1954 and the Osmania University Act, 1959 or the Statutes made thereunder, the Agricultural College, Bapatla, sri Venkateswara Agricultural College, Tirupati the Andhra University College, Tirupati To the University and the College of Home Science, Hyderabad, shall, * as from the date notified in the Andhra Pradesh Gazette by the Government in this behalf be disaffiliated from the Andhra University, Sri Venkateswara University or the Osmania University as the case may be, and shall be maintained by the University as University Colleges.