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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Mother Teresa Women's University Act, 1984

(1)For furthering the advancement of learning and prosecution of research in studies on Women’s Welfare and for purpose of providing consultancyand monitory service for any Welfare Scheme for women, there shall be established a University bythe name “The Mother Teresa Women’s University”.