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State of Madhya Pradesh - Section

Section 64 in The M.P. Extension of Laws Act, 1958

64. The Madhya Pradesh Live-Stock Improvement Act, 1950 (XX of 1950)

Section 7. - For sub-section (2), substitute-"(2) It extends to the whole of Madhya Pradesh."Section 3. - In sub-section (1), for "Mahakoshal region" substitute "State".