Supreme Court - Daily Orders
M/S Emirates Trading Agency Llc vs M/S Vedanta Limited (Formerly As Sesa ... on 16 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS. 1638-1639/2017
IN
CIVIL APPEAL NOS. 5448-5449/2017
M/S EMIRATES TRADING AGENCY LLC PETITIONER(S)
VERSUS
M/S VEDANTA LIMITED
(FORMERLY AS SESSA STERLITE LTD.) RESPONDENT(S)
O R D E R
These Review Petitions have been filed against the Judgment dated 21.04.2017 whereby the Civil Appeals were allowed.
Delay condoned.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of judgment dated 21.04.2017 is made out. Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(NAVIN SINHA)
NEW DELHI
AUGUST 16, 2017
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2017.08.17
16:55:52 IST
Reason:
CHAMBER MATTER 606 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NOS. 1638-1639/2017 IN CIVIL APPEAL NOS. 5448-5449/2017 M/S EMIRATES TRADING AGENCY LLC Petitioner(s) VERSUS M/S VEDANTA LIMITED (FORMERLY AS SESSA STERLITE LTD.)Respondent(s) (FOR ADMISSION and IA No.68996/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION and IA No.69004/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 16-08-2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA [IN CHAMBER] For Petitioner(s) Ms. Srishti Singh, AOR For Respondent(s) BY CIRCULATION UPON perusing papers the Court made the following O R D E R Permission to file additional documents is granted.
Delay condoned.
The review petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)