Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(a) in Motor Vehicles Act, 1939

(a)on the breach of any condition specified in sub-section (3) of section 59, or of any condition contained in the permit, or