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Andhra Pradesh High Court - Amravati

The Oriental Ins Co Ltd., Eluru, ... vs Sunkara Vijay, Narsapur Jcjc Anr on 25 March, 2022

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.No.3175 of 2016

                                  PROCEEDING SHEET

Sl.No                                                                       OFFICE
                                            ORDER

DATE NOTE

06. 25.03.2022 NV, J No representation on behalf of the appellant as well as the respondents.

Post on 25.04.2022.

____________ NV, J Ivd