Andhra Pradesh High Court - Amravati
The Oriental Ins Co Ltd., Eluru, ... vs Sunkara Vijay, Narsapur Jcjc Anr on 25 March, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A.No.3175 of 2016
PROCEEDING SHEET
Sl.No OFFICE
ORDER
DATE NOTE
06. 25.03.2022 NV, J No representation on behalf of the appellant as well as the respondents.
Post on 25.04.2022.
____________ NV, J Ivd