Section 59(1) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003

[Cites 0, Cited by 0] [Section 59] [Entire Act]

(1)The Election for the post of President and Vice-President shall be held as per the following schedule.

	Item	Timings
(a)	Receipt of nomination and announcement ofnominations received	10 Minutes
(b)	Withdrawal of candidature	10 Minutes
(c)	Final list of valid nominations	10 Minutes
(d)	Polling, if necessary	15 Minutes
(e)	Counting of votes and declaration or results	15 Minutes

Legal Document View