Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in Indian Broadcasting (Programme) Service Rules, 1990

(8)On satisfactory completion of the period of probation, officers shall be considered for confirmation against substantive posts subject to availability of such posts.