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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(b) in The Jawaharlal Nehru University Act, 1966

(b)on Ordinances shall be made,--
(i)affecting the admission or enrolment of students or prescribing examinations to be recognised as equivalent to the University examinations, or
(ii)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examination or any course of study, unless a draft of such Ordinances has been proposed by the Academic Council.