Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(10) in Rajasthan Muslim Wakf Regulations, 1964

(10)Yours faithfully SecretaryForm III[See regulation 7(3)]Office of the Rajasthan Board of Muslim Wakfs
No. W.B./ Jaipur (Rajasthan)
  Dated..............197 .
Sub.-Notice of Special Meeting.To,Name...........................Member, Rajasthan Board of Muslim Wakfs.Address...............................................................Sir,I have to inform you that a Special Meeting of the Rajasthan Board of Muslim Wakfs will be held at the office of the Board on............ day of........ 197 at....... a.m./p.m. when the undermentioned resolutions will be proposed.