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Delhi High Court - Orders

Gopal Ansal vs State Of Nct Of Delhi & Anr on 11 February, 2025

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~53
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         CRL.REV.P. 728/2022 & Crl.M.A. 22122/2022, 157/2023 &
                                     26136/2023
                                     GOPAL ANSAL                                     .....Petitioner
                                                                           Through:                Appearance not given.

                                                                           versus

                                     STATE OF NCT OF DELHI & ANR.
                                                                                                                         .....Respondent
                                                                           Through:                Mr.    Dayan     Krishnan,     Senior
                                                                                                   Advocate (Amicus) with Mr.
                                                                                                   Sanjeevi Seshadri and Ms. Manvi
                                                                                                   Prna, SPP
                                                                                                   Mr. Sushil Gupta, Ms. Sunita Gupta,
                                                                                                   Mr. Vivash Aggarwal, Mr. Sakhshit
                                                                                                   Bhardwaj and Ms. Rekha Punya,
                                                                                                   Advocate for respondent
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 11.02.2025 At request, list on 3rd March, 2025 at the end of the board. The date already fixed i.e., 12th February, 2025 and 13th February, 2025 stands cancelled.

CHANDRA DHARI SINGH, J FEBRUARY 11, 2025 Rk/mk Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/02/2025 at 21:19:03