Delhi High Court - Orders
Gopal Ansal vs State Of Nct Of Delhi & Anr on 11 February, 2025
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 728/2022 & Crl.M.A. 22122/2022, 157/2023 &
26136/2023
GOPAL ANSAL .....Petitioner
Through: Appearance not given.
versus
STATE OF NCT OF DELHI & ANR.
.....Respondent
Through: Mr. Dayan Krishnan, Senior
Advocate (Amicus) with Mr.
Sanjeevi Seshadri and Ms. Manvi
Prna, SPP
Mr. Sushil Gupta, Ms. Sunita Gupta,
Mr. Vivash Aggarwal, Mr. Sakhshit
Bhardwaj and Ms. Rekha Punya,
Advocate for respondent
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.02.2025 At request, list on 3rd March, 2025 at the end of the board. The date already fixed i.e., 12th February, 2025 and 13th February, 2025 stands cancelled.
CHANDRA DHARI SINGH, J FEBRUARY 11, 2025 Rk/mk Click here to check corrigendum, if any This is a digitally signed order.
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