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[Cites 0, Cited by 0] [Section 64B(3)] [Section 64B] [Entire Act]

State of Rajasthan - Subsection

Section 64B(3)(xii) in Rajasthan Factories Rules, 1951

(xii)to organise in association with the concerned department, campaigns competitions, contests and other activities which will develop and maintain the interest of the workers in establishing and maintaining safe conditions of work and procedures: and