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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(5) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(5)In deciding appeals the Tribunal shall exercise all the powers which a civil court has and follow the same procedure which a civil court follows in deciding appeals against the decree of an original court under the Code of Civil Procedure, 1908 (Central Act V of 1908).