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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in The Maharaja Sayajirao University of Baroda Act, 1949

(1)The Chancellor, the Vice-Chancellor, the Pro-Vice-Chancellor, [*****] [The words 'If any, the Rector, if any' were deleted by Gujarat 1 of 1982, Section 2.] the first Fellows of the Senate and the first members of the Syndicate of the University, and all persons who may hereafter become such officers, or Fellows, or members, so long as they continue to hold such office or fellowship or membership, are hereby constituted a body corporate by the name of the "The Maharaja Sayajirao University of Baroda".