Jharkhand High Court
Jharkhand State Electricity Board vs Sri Bhagwati Singh Son Of Late Dharamdeo ... on 2 February, 2023
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Subhash Chand
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A.No. 230 of 2013
Jharkhand State Electricity Board, Ranchi through its
Chairman Engineering Bhawan, Hatia, P.O. Hatia, P.S.
Jagernathpur, Dist. Ranchi & Ors. ... ...Appellants
Versus
Sri Bhagwati Singh son of late Dharamdeo Singh, R/o village-
Anandichak, P.O. & P.S. Chunhatta, Dist. Rohtas (Bihar)... ...Respondent
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CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SUBHASH CHAND For the Appellant: None For the Respondent: Mr. S.N.Das, Advocate.
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nd Order No.20/dated 2 February, 2023 Per Sujit Narayan Prasad, J:
This case is of the year 2013.
Neither the case has been mentioned on behalf of the appellants nor anybody has appeared on their behalf when the case has been called out. However, Mr. S.D.Das appears on behalf of the respondent.
Considering the non-appearance on behalf of the appellants, this Appeal stands dismissed for non-prosecution.
(Sujit Narayan Prasad, J.) (Subhash Chand, J.) P.K.S.