Himachal Pradesh High Court
Rajinder Bindra vs . State Of H.P. & Ors. on 23 April, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Rajinder Bindra Vs. State of H.P. & Ors.
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CWPOA No.6939/202023.04.2024. Present: None for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan, Mr. Sidharth Jalta and Ms. Priyanka Chauhan, Deputy Advocates General, for the respondents-State.
List on 06th August, 2024.
( M.S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge 23rd April, 2024(rohit) ::: Downloaded on - 23/04/2024 20:40:11 :::CIS