Section 5 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963
5. Constitution of the Service.
- The Service shall consist of :-(a)persons holding substantively the posts specified in the [Schedule-I] [Substituted by No. F. 2(8) DOP/A-II/85, dated 23-7-91.];(b)persons recruited to the Service before the commencement of these Rules; and(c)persons recruited to the Service in accordance with the provisions of these Rules.
