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State of Chattisgarh - Section

Section 9 in Chhattisgarh Dangerous Machines (Regulation) Rules, 2016

9. Arrangements for rendering first aid.

- There shall, with each dangerous machine be provided and maintained, so as to be readily accessible during all operating hours of the machine, a First Aid Box, distinctively marked with a red cross on white back ground. Equipped with following contents :-
(i)Six small size sterilized dressings.
(ii)Three medium size sterilized-dressings;
(iii)Three large size sterilized dressings;
(iv)Three long size Burn dressings;
(v)One 100 ml. bottle of a Mercurochrome solution;
(vi)One 100 ml. bottle of a suitable antiseptic solution;
(vii)One 3 ml. bottle of containing salvalatile;
(viii)One pair scissors;
(ix)One roll of adhesive plaster;
(x)Six pieces of sterilized eye paste in separate sealed pads;
(xi)A bottle containing 100 tablets (each 5 grain) of Asprin or any other Analgesic;
(xii)Polythene wash bottle (1/2 litre cap.) for washing eyes;
(xiii)One 60 ml. bottle containing potassium permanganate crystals;
(xiv)One temiquit;
(XV)One dozen safety pins;
(xvi)6 nos. of suitable splints;
(xvii)Sufficient cotton.
(xviii)First Aid Leaflet in the language spoken by operators/users of the machine.